FOSECO INDIA LTD Vs. EVERON CASTINGS PVT LTD
LAWS(NCLT)-2017-11-45
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 06,2017

Foseco India Ltd Appellant
VERSUS
EVERON CASTINGS PVT LTD Respondents

JUDGEMENT

- (1.) Counsels for both the parties are present. Last and final opportunity is given to the Corporate Debtor to make payment failing which the matter shall be taken up for final hearing. Put up on 13.11.2017 at 10.30 A.M.;


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