- (1.) Mr.G.Raghav, counsel for petitioner present.
(2.) At this juncture, counsels representing Bank of India, IDBI and Phoenix ARC Pvt. Ltd. caused appearance They prayed time for filing detailed affidavits as to why the petition is not admitted. At request, time is enlarged. Put up on 19.06.2017 at 02.30 P.M.;