PRIYANKA SHAILESH MITTLE Vs. SATELITE GAZEBO DEVELOPERS PVT LTD
LAWS(NCLT)-2017-8-467
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

Priyanka Shailesh Mittle Appellant
VERSUS
Satelite Gazebo Developers Pvt Ltd Respondents

JUDGEMENT

- (1.) Cp NO.1189/I&BP/NCLT/MB/MAH/2017 On the Withdrawal Memo filed by the Petitioner Counsel, at his request, this Petition is hereby dismissed with liberty to proceed in accordance with the law.;


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