CAPEGEMINI TECHNOLOGY SERVICES INDIA LTD Vs. REAL VALUE PROMOTERS PRIVATE LIMITED
LAWS(NCLT)-2017-9-224
NATIONAL COMPANY LAW TRIBUNAL
Decided on
September 13,2017
Capegemini Technology Services India Ltd
Appellant
VERSUS
REAL VALUE PROMOTERS PRIVATE LIMITED
Respondents
JUDGEMENT
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(1.) Counsels for both the parties are present. Counsel for the Corporate Debtor prayed for time to make compliance with the order dated 21.04.2017. Put up on 22.09.2017 at 10.30 A.M.;
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