BANK OF INDIA Vs. TIRUPATI INFRAPROJECTS PVT LTD

LAWS(NCLT)-2017-12-959

NATIONAL COMPANY LAW TRIBUNAL

Decided on December 18,2017

BANK OF INDIA Appellant

VERSUS

Tirupati Infraprojects Pvt Ltd Respondents

- (1.) On the request made by the Counsel for the parties, list for argument tomorrow. List for 19th December, 2017;