- (1.) C.P. No. 442/I&BC/NCLT/MB/MAH/2017 The Learned Representatives of the Petitioner is present.
(2.) Placed on record the Consent Terms in which a Schedule of Payment as Annexure is recorded.
(3.) The Learned Representative of the Petitioner is seeking permission to Withdraw the Petition subject to default by trie Respondent can file Fresh Petition. Granted.;