IMRAN AMIN ATHANIA Vs. NEELKAMAL REALTORS & BUILDERS PVT LTD
LAWS(NCLT)-2017-4-2
NATIONAL COMPANY LAW TRIBUNAL
Decided on April 03,2017

IMRAN AMIN ATHANIA Appellant
VERSUS
NEELKAMAL REALTORS And BUILDERS PVT LTD Respondents

JUDGEMENT

- (1.) Common Order CF No.94/I&:BP/NCLT/MB/MAH/2m7 CP No.95/I&BP/NCLT/MB/MAH/2m7 CF No,96/I&BP/NCLT/MB/MAH/2M7 Since it is a transfer matter, at request of the Petitioner list this matter for hearing on 28.4.2017.
(2.) If at all Form has not been filed in accordance with Insolvency & Bankruptcy Code, the Petitioner is hereby directed to comply with the Notification by the next date of appearing. List this matter for hearing on 28.4.2017.;


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