ICICI BANK LIMITED Vs. TIRUPATI INKS LTD & ORS

LAWS(NCLT)-2017-9-128

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 27,2017

ICICI BANK LIMITED Appellant

VERSUS

TIRUPATI INKS LTD And ORS Respondents

- (1.) On the request made on behalf of the respondent, hearing is deferred to 28th September, 2017. No further adjournment shall be granted.;