THANCO NATURAL FOODS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
LAWS(NCLT)-2017-11-570
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 17,2017

THANCO NATURAL FOODS PRIVATE LIMITED Appellant
VERSUS
REGISTRAR OF COMPANIES Respondents

JUDGEMENT

- (1.) The Petitioner Company M/s. Thanco Natural Foods Private Limited has filed the present Petition under Section 252(3) of the Companies Act, 2013 with a prayer for issuance of directions to the Registrar of Companies, Karnataka to restore the name of the Petitioner Company.
(2.) The averments made in the Company Petition are briefly described hereunder:-
(3.) The Petitioner Company was originally incorporated on 9th June, 2011 under the name and style of THANCO NATURAL FOODS PRIVATE LIMITED with the Registrar of the Companies, Karnataka and obtained Certificate of Incorporation vide bearing CIN No. U15490KA2011PTC059075.;


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