RAKESH DUBEY Vs. APPLIED ELECTRO MAGNETICS PVT LTD
LAWS(NCLT)-2017-6-50
NATIONAL COMPANY LAW TRIBUNAL
Decided on June 29,2017

Rakesh Dubey Appellant
VERSUS
APPLIED ELECTRO MAGNETICS PVT LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for the petitioner states that he has instructions from the petitioner to withdraw the petition. Dismissed as withdrawn.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.