IN RE Vs. USHA HOLDING LLC

LAWS(NCLT)-2017-9-104

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 04,2017

IN RE Appellant

VERSUS

USHA HOLDING LLC Respondents

JUDGEMENT

M. M. Kumar, Member - (1.) On the request made on behalf of the arguing counsel Mr. R. S. Suri. hearing is deferred to 5th September 2017. It is a part heard matter.;

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