INFRABLE ENGINEERS PVT LTD Vs. PARSVNATH DEVELOPERS LTD
LAWS(NCLT)-2017-7-389
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 27,2017

Infrable Engineers Pvt Ltd Appellant
VERSUS
Parsvnath Developers Ltd Respondents

JUDGEMENT

- (1.) Respondents have been served and have put in appearance through Mr. Arpit Dwivedi, Advocate. Ld. Counsel prays for some time to file his reply. To come up on 2nd August 2017.;


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