ASHTECH BUILDPRO INDIA PVT LTD Vs. AMBIENACE PVT LTD
LAWS(NCLT)-2017-12-115
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 07,2017

ASHTECH BUILDPRO INDIA PVT LTD Appellant
VERSUS
AMBIENACE PVT LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for the petitioner states that the matter has been amicably settled. Therefore, the petition be dismissed as withdrawn. We order accordingly.;


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