NITIN HASMUKHLAL PARIKH (DIAMOND POWER TRANSFORMERS LTD ) Vs. MADHYA GUJARAT VIJ COMPANY LTD & ORS
LAWS(NCLT)-2017-12-15
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 01,2017
NITIN HASMUKHLAL PARIKH (DIAMOND POWER TRANSFORMERS LTD
Appellant
VERSUS
MADHYA GUJARAT VIJ COMPANY LTD And ORS
Respondents
JUDGEMENT
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(1.) Learned Advocate Mr. Ishan Shah with Learned Advocate Mr. Kunal Vaishnav present for Applicant. None present for Respondent (MGVCL) . None present for IOB. None present for UCO Bank.
(2.) Learned Advocate Mr. Kunal Vaishnav filed Vakalatnama for Applicant.
(3.) List the matter on 11.12.2017.;
(2.) Learned Advocate Mr. Kunal Vaishnav filed Vakalatnama for Applicant.
(3.) List the matter on 11.12.2017.;
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