JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned FCA Mr. Hiten Parikh present for operational Creditor/ Applicant. Learned Advocate Mr. Pavan Godiawala present for Respondent.
(2.) Learned FCA appearing for Petitioner and Learned Counsel appearing for Respondent represented that there is settlement between parties.
(3.) I Learned FCA appearing for Petitioner filed a letter requesting him to allow to withdraw the application. Hence, petitioner is permitted to withdraw the petition. Petition is disposed of as withdrawn. A;
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