LUBRICHEM ENGINEERS PVT LTD Vs. REGISTRAR OF COMPANIES, PUNE
LAWS(NCLT)-2017-12-272
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 11,2017

LUBRICHEM ENGINEERS PVT LTD Appellant
VERSUS
REGISTRAR OF COMPANIES, PUNE Respondents

JUDGEMENT

M K Shrawat, Member - (1.) This present petition has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Lubrichem Engineers Pvt. Ltd." (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) This petition is filed before NCLT. Mumbai Bench on 6th October. 2017 under provisions of S. 252 of the Act. And thereafter listed hearing on 17th November. 2017 and then on 4'1' December. 2017.
(3.) The Petitioner Company was incorporated as M/s. Lubrichem Engineers Pvt. Ltd. with the RoC, Pune on 1 ltl1 April. 2007 under Companies Act. 1956 as a Private Company limited by shares in the city Pune, Maharashtra, having CIN1 U27106PN2007PTC129942.;


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