JUDGEMENT
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(1.) Mr. V. Suresh, Counsel for Applicant present. Mr. Dominic S. David, Counsel for Axis Bank present. Mr. V. V. Sivakumar, Counsel for J&K Bank present.
(2.) Mr. M. Muthuperiasamy, Counsel for Union Bank of India present. Mr. S. Sathiyanarayanan, Counsel for Bank of Baroda present. Mr. N. Sivabalan, Counsel for Corporation Bank present.
(3.) They sought time for arguments. Put up on 11.07.2017 at 10.30 A.M.;
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