PRIYANKA BATRA Vs. BATRA PLYWOOD INDUSTRIES PVT LTD & ORS
LAWS(NCLT)-2017-12-949
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

Priyanka Batra Appellant
VERSUS
Batra Plywood Industries Pvt Ltd And Ors Respondents

JUDGEMENT

- (1.) A request for pass over has been made in this part heard matter by the Counsel for the petitioner. However, it will not be possible for the special Bench to pass over and re-assemble again as the list is already exhausted. Therefore, the hearing is deferred to 12th January, 2018.;


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