JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned FCA Mr. Hiten Parikh present for Operational Creditor/ Petitioner. None present for Respondent.
(2.) Heard arguments of Learned FCA appearing for operational creditor.
(3.) This Tribunal asked the FCA whether the copy of the petition has been served on the Respondent as required by Rule 6(2) of Insolvency and Bankruptcy of Adjudication Rules.;
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