IN RE Vs. LAKHOTIA ENTERPRISE PVT LTD
LAWS(NCLT)-2017-11-770
NATIONAL COMPANY LAW TRIBUNAL
Decided on
November 28,2017
IN RE
Appellant
VERSUS
Lakhotia Enterprise Pvt Ltd
Respondents
JUDGEMENT
Mohd Sharief Tariq, Member -
(1.) Mr. A.K. Rajasekar, Counsel for the Applicant present. Mr. B. Sarathbabu, Counsel for RoC also present. Heard. Reserved for orders.;
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