JUDGEMENT
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(1.) This is a Joint Application filed by the applicant companies namely Quality Engineering and Software Technologies Private Limited (Applicant Company No. 1/Transferor Company No. 1), Quest Global Engineering Private Limited (Applicant Company No. 2/Transferor Company No. 2) and Quest Global Engineering Services Private Limited (Applicant Company No. 3/Transferee Company) under Section 230 to 232 of Companies Act, 2013 read with Companies (Compromises, Arrangements and Amalgamations) Rules, 2016, praying to direct that the meeting of Equity Shareholders. Secured Creditors and Unsecured Creditors of the Applicant Companies No. 1, 2 & 3 be held for considering the scheme of Amalgamation, where under Quality Engineering and Software Technologies Private Limited (Applicant Company No. 1/Transferor Company No. 1), Quest Global Engineering Private Limited (Applicant Company No. 2/Transferor Company No. 2) are proposed to be merged with Quest Global Engineering Services Private Limited (Applicant Company No. 3/Transferee Company). The Scheme of Amalgamation shown as Annexure-K.
(2.) The averments made in the Company Application are briefly described hereunder:-
The Applicant seeks an order to direct that the meeting of Equity Shareholders, Secured Creditors and Unsecured Creditors of the Applicant Companies No. 1, 2 & 3 be held for approving the scheme of Amalgamation of Quality Engineering and Software Technologies Private Limited, Quest Global Engineering Private Limited with Quest Global Engineering Services Private Limited in terms of Scheme of Amalgamation shown as Annexure-K.
(3.) Joint Application was filed on behalf of the applicant Companies alleging that the Applicant Company No. 1/Transferor Company No. 1 was incorporated on 11th March, 1998 under the provisions of Companies Act, 1956 under the name and style of Quality Engineering and Software Technologies Private Limited. The Registered office of the Transferor Company No. 1 is situated at Tower-C (Block-3), Ground Floor and 1st Floor, SJRI Park, Industrial Park, Industrial Plot, No. 13, 14, 15, EPIP, Whitefield, Bengaluru-56066.;
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