Manorama Kumari, Member - (1.) Learned Advocate Mr. Pranav Desai present for Financial Creditor/ Applicant. Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Respondent.
(2.) Applicant filed additional affidavit. Heard arguments of Learned Counsel for Applicant and Learned Counsel for
(3.) Respondents. Respondent prayed for some time, if something could be worked out with regard to payment of the Bank dues. List the matter on 11.10.2017.;