ANANT OVERSEAS PVT LTD Vs. GLOBAL HOUSEWERE LTD
LAWS(NCLT)-2017-8-243
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 22,2017

ANANT OVERSEAS PVT LTD Appellant
VERSUS
Global Housewere Ltd Respondents

JUDGEMENT

R. Varadharajan, Member - (1.) In view of Single Bench sitting in the afternoon session, the matter was not able to be taken up. Hence, at the joint request; of the parties, the matter is posted for hearing on 31st August 2017.;


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