IN RE Vs. ENNORE COKE LIMITED

LAWS(NCLT)-2017-5-82

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 31,2017

IN RE Appellant

VERSUS

Ennore Coke Limited Respondents

- (1.) As the time of the court is over, the case is adjourned to 1.6.2017 at 2.30 P.M.;