AMREX MARKETING PVT LTD & ORS Vs. TINNEVELLY TUTICORIN INVESTMENT LTD & ORS
LAWS(NCLT)-2017-12-5
NATIONAL COMPANY LAW TRIBUNAL
Decided on
December 01,2017
AMREX MARKETING PVT LTD And ORS
Appellant
VERSUS
TINNEVELLY TUTICORIN INVESTMENT LTD And ORS
Respondents
JUDGEMENT
-
(1.) Permission is granted.
(2.) Petition is dismissed as withdrawn.;
(2.) Petition is dismissed as withdrawn.;
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