JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Jaimin Dave present for Applicant/ Operational Creditor.
(2.) None present for Respondent. Proof of service of notice on Respondent filed. Bankers certificate filed. For objections of Respondent, if any and for hearing before admission, list the matter on 04.10.2017.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.