JUDGEMENT
Ashok Kumar Mishra, Member -
(1.) This Joint Company Application is filed on behalf of the Applicant Companies i.e. 1st Applicant/Transferor Company M/s. Alcon Consulting Engineers (India) Private Limited and 2ndApplicant/Transferee Company M/s. Alcon CTL Testing Private Limited, praying to order for dispensing with convening of meeting(s) of the Equity Shareholders, Secured Creditors and Unsecured / Creditors of the respective Applicant Companies for purposes of considering the Scheme of Amalgamation, for amalgamating business of the Transferor Company with the Transferee Company.
(2.) The averments made in the Company Application are briefly described hereunder:-
(3.) The 1st Applicant / Transferor Company was incorporated on 11th May, 2010 under the name and style as ALCON CTL TESTING PRIVATE LIMITED and obtained Certificate of Incorporation vide bearing CIN No. U74900KA2010PTC053574.;
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