JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Ketan Parikh present for Applicant. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Natasha Sutaria present for Respondent No. 1 in IA 319/2017 and 277/2017. None present for other Respondent.
(2.) Proof of service of notice of date of hearing on IRP filed.
(3.) Additional affidavit filed by Applicant. In the additional affidavit there is a resolution first meeting of Committee of creditors.;
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