Manorama Kumari, Member - (1.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati Associates present for Operational Creditor/ Applicant. Learned Advocate Ms. Megha Jani present for Respondent on receipt of the notice.
(2.) Proof of service of notice of date of hearing on Respondent filed.
(3.) Learned Advocate Ms. Megha Jani requested for some time to file Vakalatnama in due course.;