- (1.) These Consent Terms is entered into between Milestone Real Estate Fund. having address at 402A . Hallmark Business Plaza. Sant Dyaneshwar Marg, Opp Guru Nanak Hospital, Bandra (East), Mumbai-400 051 (hereinafter referred to as "Applicant" (Orig. Petitioner)). AND Chaubey Realties Pvt. Ltd, having address at D/43, CRPL House. Ashokvan. Opp Patel Samaj Hall. Borivali (East), Mumbai-400 066 (hereinafter referred to as "The Company")
(2.) These Further Consent Terms are entered into between Milestone Real Estate Fund ("Applicant/original Petitioner") and Chaubey Realties Pvt. Ltd. ("Company").
(3.) The Applicant and the Company do hereby agree and confirm that these Further Consent Terms will be read along with the original Consent Terms dated I8 August, 2017.;