- (1.) Ms. Jayashree, Counsel appearing on behalf of Mr. V. Mahesh, R.P. submitted that time be granted for filing the Minutes of the CoC in relation to the proposal for appointment of the R.P. Counsel for R.P. is directed to send a private notice to the IRP for submission of the Minutes of the CoC. Put up on 14.09.2017 at 10.30 A.M.;