EMECON CONTROLS PVT LTD Vs. ENERGO ENGINEERING PROJECTS LTD
LAWS(NCLT)-2017-8-414
NATIONAL COMPANY LAW TRIBUNAL
Decided on
August 30,2017
Emecon Controls Pvt Ltd
Appellant
VERSUS
Energo Engineering Projects Ltd
Respondents
JUDGEMENT
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(1.) Order dated 18.08.2017 is complied with.
(2.) Accordingly, a copy of the Bank certificate, as required under Section 9(3) ( c) of the IBC, 2016, is taken on record.
(3.) List for arguments on 11th September, 2017.;
(2.) Accordingly, a copy of the Bank certificate, as required under Section 9(3) ( c) of the IBC, 2016, is taken on record.
(3.) List for arguments on 11th September, 2017.;
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