Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Rajesh Bohra present for Corporate Debtor/ Petitioner. Learned Advocate Mr. Sidharth Samal present for Financial Creditor (Respondent no 1) .
(2.) Objections filed by Learned Counsel for Respondent no. 1 regarding the name proposed for appointment of Interim Resolution Professional (IRP) . Petitioner requested time to propose some other name. List the matter on 24.05.2017.;