JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Natasha Sutaria present for Financial Creditor/ Applicant. Learned Advocate Mr. Raheel Patel present for Respondent.
(2.) Learned Advocate Mr. Raheel Patel i/b Nanavati Associates filed Vakalatnama for Respondent.
(3.) Proof of service filed.;
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