JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Aditya Gundecha i/b Learned Advocate Mr. Narendra Jain present for Operational Creditor/ Applicant. None present for Respondent. During the course of arguments, it is noticed that operational creditor not complied with 9 (3) (b) and (c) of the code. Applicant is directed to rectify the defect on or before 07.08.2017. Registry is directed to issue notice to the Applicant to rectify above said defect on or before 07.08.2017.
(2.) List the matter on 07.08.2017.;
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