Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Jay Kansara with Learned Advocate Mr. Priyam Shah i/b Wadia Ghandy present for Operational Creditor/ Petitioner. None present for Respondent.
(2.) Proof of dispatch of copy of application on Respondent filed.
(3.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.;