AXIS BANK Vs. KETI HIGHWAY DEVELOPERS PVT LTD
LAWS(NCLT)-2017-7-375
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 31,2017

AXIS BANK Appellant
VERSUS
KETI HIGHWAY DEVELOPERS PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Ameya Gokhale with Learned Advocate Ms. Meghna Raj adhyaksha with Learned Advocate Mr. Nirag Pathak with Learned Advocate Mr. Shalin Jani i/b Shardul Amarcahnd Mangaldas present for Financial Creditor/ Applicant. Learned Advocate Mr. Kunal Vaishnav with Learned Advocate Mr. Atul Nema present for Respondent.
(2.) Respondent Counsel filed objections.
(3.) Learned Counsel appearing for applicant requested time, List the matter on 02.08.2017 for hearing before admission as a last chance.;


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