Bikki Raveendra Babij, Member - (1.) I None present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Proof of dispatch of copy of application on Respondent filed. Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.
(3.) List the matter on 16.11.2017 for objections of Respondent and for hearing before admission.;