JUDGEMENT
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(1.) Learned IRP Mr. C.P. Jain present. Learned Advocate Mr. Vinay Bairagra present for Respondent no. 1 in IA 323/2017. None present for other Respondents. Learned Advocate Mr. Vinay Bairagra filed Vakalatnama for Respondent no. 1 (Corporate Debtor) .
(2.) Official Liquidator filed its report stating about the winding up order passed by the Hon'ble High Court of Gujarat and appointment of Official Liquidator in CP 436/2015.
(3.) Learned Counsel appearing for Corporate Debtor represented that petitioner in CP 436/2015 on the file of Hon'ble High Court of Gujarat moved an application to recall the winding up order and the matter is listed before Hon'ble High Court of Gujarat on 22.11.2017.;
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