THROUGH ITS AGGARWAL ELASTICS Vs. ANN ELASTICS PVT LTD
LAWS(NCLT)-2017-5-301
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 31,2017

Through Its Aggarwal Elastics Appellant
VERSUS
Ann Elastics Pvt Ltd Respondents

JUDGEMENT

- (1.) Notice to the respondents Dasti returnable on 3,d July 2017.
(2.) In the mean while learned counsel for the petitioner shall take necessary steps to comply with the provisions of Section 9(3) (b) And 9(3) (c) . They shall also file their uptodate ledger account.;


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