JUDGEMENT
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(1.) File has been taken up on receipt of communication from the IBBI, recommending the name of Mr. Mukesh kumar as IRP. Bench Officer to communicate the same to the parties as well as the IRP, whose appointment is hereby being confirmed by the Bench. He shall take all such steps as are statutorily required under the code and shall file his report within 30 days. Be listed on 4th October 2017.;
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