JUDGEMENT
Shiv Ram Bairwa, J. -
(1.) The counsel for the petitioner has filed two sets of Petition. Counsel for petitioner requested for two weeks time to file compliance affidavit in terms of Rule 5 Companies (Transfer of pending proceedings) Rules 2016 and affidavit of service under relevant rule of the Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016.
(2.) List the matter on 03.07.2017.;
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