AHLUWALIA CONSTRUCTION GROUP Vs. OSL HEALTH HOLDINGS CARE LTD

LAWS(NCLT)-2017-5-52

NATIONAL COMPANY LAW TRIBUNAL

Decided on May 18,2017

Ahluwalia Construction Group Appellant

VERSUS

Osl Health Holdings Care Ltd Respondents

- (1.) At the request of the Learned Counsel for the Petitioner, matter is adjourned to 26.05.2017.;