VIRAJA DEVI Vs. INFOCARE AGRO INDIA LTD
LAWS(NCLT)-2017-12-445
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 14,2017
Viraja Devi
Appellant
VERSUS
Infocare Agro India Ltd
Respondents
JUDGEMENT
- (1.) No one is present from either side. Petition is dismissed for default of the petitioner.;
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