JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Original petitioner filed this application seeking permission to take on record the affidavits of Mr. Kishan Ahuja and Mr. Narayandas Thadani filed before this Tribunal on 23.03.2017 and issue summons to Mr. Tulsi Nihlani to appear before this Tribunal for the purpose of cross examination by the applicant petitioner on his affidavit dated 20.10.2015.
(2.) The facts in brief that are germane for disposal of this application are as follows:-
(3.) Applicant/Original petitioner filed affidavits of Mr. Kishan Ahuja and Mr. Narayandas Thidani before this Tribunal in order to establish his case that Rohit Dyeing and Printing Mills Private Limited. (1st respondent) is a family company and there was a family settlement by way of arbitration.;
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