JUDGEMENT
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(1.) This present petition/application has been filed under Section 252 of the Companies Act. 2013 (hereinafter as Act) by "M/s. Executive 81 HR Solutions Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies. Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 7th January, 2013 having CIN : U74900PN2013PTC145900.
(3.) The Petitioner Company is mainly engaged in the business of HR Management Consultancy services.;
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