K BIJJU & 4 ORS Vs. MADAPPURA CHITS & KURIES PVT LTD & ORS
LAWS(NCLT)-2017-7-265
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 20,2017

K Bijju And 4 Ors Appellant
VERSUS
Madappura Chits And Kuries Pvt Ltd And Ors Respondents

JUDGEMENT

K Anantha Padmanabha Swamy, Member - (1.) Counsel for applicants present and submitted that he is filing a memo to withdraw the petition as file afresh. In view of the above, the petition is dismissed as withdrawn. The file may be consigned to record after due process of completion.;


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