FUSO GLASS INDIA PVT LTD Vs. MARVEL TOUCH ALUMINUM PVT LTD
LAWS(NCLT)-2017-11-232
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 30,2017

FUSO GLASS INDIA PVT LTD Appellant
VERSUS
MARVEL TOUCH ALUMINUM PVT LTD Respondents

JUDGEMENT

M.K. Shrawat, Member - (1.) The Learned Representatives of both the sides are present.
(2.) Placed on record the Memo of Withdrawal along with the Consent Terms. The Consent Terms are to be made as Annexure of this Order. Memo Withdrawal taken on record.
(3.) The Post Dated Cheques are handed over to the Petitioner.;


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