INNOVSOURCE PVT LTD Vs. GETIT GROCERY PVT LTD
LAWS(NCLT)-2017-10-203
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 25,2017

INNOVSOURCE PVT LTD Appellant
VERSUS
GETIT GROCERY PVT LTD Respondents

JUDGEMENT

- (1.) Learned Counsel for the petitioner undertakes to file appropriate affidavit concerning substituted service as per the order dated 12.09.2017 within two days. However, no one has appeared on behalf of the respondents despite publication of notices in the News Paper for today. List for arguments on 14th November, 2017.;


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