SANJIV GOYAL Vs. ANTONY PROJECTS PVT LTD
LAWS(NCLT)-2017-8-62
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 04,2017

Sanjiv Goyal Appellant
VERSUS
Antony Projects Pvt Ltd Respondents

JUDGEMENT

K Anantha Padmanabha Swamy, Member - (1.) Counsel for petitioner present and submitted that he has sent notice to the respondent for their appearance before the Adjudicating Authority. He is directed to file proof of the same by the next date of hearing. Put up on 10.08.2017 at 10.30 A.M.;


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